Section 4(1)(e) in Code on Social Security, 2020

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Union of India - Subsection

Section 4(1)(e) in Code on Social Security, 2020

(e)ten persons representing employees in the establishments to which schemes referred to in sub-section (1) of section 15 applies, who shall be appointed by the Central Government after consultation with such organisations of employees as may be recognised by that Government in this behalf; and

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Union of India - Subsection

Section 4(1)(e) in Code on Social Security, 2020