Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] Union of India - Subsection Section 129(1) in The National Security Guard Rules, 1987 (1)The officer holding the trial (hereinafter in this chapter called the court) shall record, or cause to be recorded the transactions of every Summary Security Guard Court.
