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Calcutta High Court (Appellete Side)

CRLCP/2/2020 on 21 January, 2020

Author: Arijit Banerjee

Bench: Arijit Banerjee

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21.01.2020

Item No.3 Ct. No.1 AD & Saswata CRLCP 2 of 2020 The Court on its own motion (Re: Bar Association, Midnapore) Issue copies of the papers placed before us to the learned Advocate General for the State of West Bengal who is requested to assist us in the matter.

(Thottathil B. Radhakrishnan, CJ.) (Arijit Banerjee, J.)