Karnataka High Court
Suhail Ahmed vs The State Of Karnataka on 19 November, 2021
Author: M. Nagaprasanna
Bench: M. Nagaprasanna
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF NOVEMBER, 2021
BEFORE
THE HON'BLE MR. JUSTICE M. NAGAPRASANNA
WRIT PETITION No.13090/2020 (LB - RES)
BETWEEN
1. SUHAIL AHMED
S/O MOHAMMED PEER MOULANA,
AGED ABOUT 59 YEARS,
TENANT OF SHOP NUMBER
OLD 20/NEW 149/GPS A/156,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDENT OF 629, 7TH A MAIN,
2ND BLOCK, YASSEN NAGAR,
BANGALORE, AADHAAR 384269192177
2. MOHAMMED ZAKIULLA
S/O ABDUL JABBAR,
AGED ABOUT 54 YEARS,
TENANT OF SHOP NUMBER
OLD 1152/NEW 22/GPS A/68,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDENT OF 1822,
KUVEMPU ROAD,
ROBERTSONPET, KGF,
AADHAAR 335352306518
3. R. AFZAL AHMED
S/O RAFEEQ AHMED,
AGED ABOUT 41 YEARS,
TENANT OF SHOP NUMBER
OLD 168/NEW 283/GPS B/289,
2
RESIDENT OF 1632,
MISSION ROAD, ROBERTSONPET,
K.G.F., AADHAAR 633564427567
4. MOHAMMED RAHMATULLA
S/O ABDUL RAZAK,
AGED ABOUT 65 YARS,
TENANT OF SHOP NUMBER
OLD 237/NEW 427/GPS B/413,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 12, 11TH CROSS,
WAHAB GHOWRI COMPOUND,
ROBERTSONPET,
K.G.F., AADHAAR 648798667271
5. SUBRAMANIYA SETTY
S/O VENKATARAMAN,
AGED ABOUT 67 YEARS,
TENANT OF SHOP NUMBR
OLD 154/NEW 269/GPS B/263
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDENT OF 1467, 6TH CROSS,
ROBERTSONPET, K.G.F.,
AADHAAR 843634686579
6. MOHAMMED SHAFI ULLA
S/O ABDUL RAZAK,
AGED ABOUT 65 YEARS,
TENANT OF SHOP NUMBER
OLD 228/NEW 377/B, GPS 385,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDET OF 616, JAMIA MASJID ROAD,
ROBERTSONPET, K.G.F.
AADHAAR 69303702229
3
7. V. LAKSHMINARAYANAN
S/O B. VENKATASWAMY,
AGED ABOUT 79 YEARS,
TENANT OF SHOP NUMBER
OLD 207/NEW 416/GPS B/423,
SITUATED AT MG MARKET,
ROBERTSONPET KGF,
RESIDENT OF 839, IIIRD CROSS ROAD,
SWARNA NAGAR, ROBERTSONPET,
K.G.F., AADHAAR 281063128271
8. L. RADHA KRISHNAN
S/O R. LAKSHMAN MUDALIAR,
AGED ABOUT 68 YEARS,
TENANT OF SHOP NUMBER
OLD 149/GPS B/241
SITUATED AT MG MARKET, KGF,
RESIDENT OF 339/1, 10TH CROSS,
SWARANA NAGAR,
ROBERTSONPET, K.G.F.
AADHAAR 890783064875
9. A. B. BHASKAR NAIDU
S/O RANGAPPA NAIDU,
AGED ABOUT 74 YEARS,
TENANT OF SHOP NUMBER
OLD 153/A/NEW 267/GPS B/265
SITUATED AT MG MARKET,
ROBERTSONPET, K.G.F.
RESIDENT OF 81, THAVANAM PALLI,
PUTTUR, AADHAAR 82560217863
10. MOHAMMED SALEEM
S/O MOHAMMED IBRAHIM,
AGED ABOUT 49 YEARS,
TENANT OF SHOP NUMBER
OLD 411/GPS B/744
SITUATED AT MG MARKET
ROBERTSONPET, K.G.F.
RESIDENT OF 72, JALEEL LAYOUT
4
ROBERTSONPET, K.G.F.,
AADHAAR 437713657414
11. SHANTA S
W/O G.R. MANICKAM,
AGED ABOUT 80 YEARS,
TENANT OF SHOP NUMBER
OLD 170/NEW 287/GPS B/293
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 103, 1ST BLOCK,
GANESHPURAM, ROBERTSONPET,
KGF, AADHAAR 647615230838
12. C KARTHIKEYAN
S/O CHIDAMBARAM,
AGED ABOUT 70 YEARS,
TENANT OF SHOP NUMBER
OLD 267/NEW 356/GPS B/378
STITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 1593, 5TH CROSS,
ROBERTSONPET, KGF
AADHAR 881099966992
13. S RAMAKRISNAPPA
S/O MUNIYAPPA VIJAYA LAKSHMI,
AGED ABOUT 83 YEARS,
TENANT OF SHOP NUMBER
OLD 523/NEW 387/GPS B/393,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 1886, GOPAL LAYOUT,
VIVAK NAGAR, ROBERTSONPET,
K.G.F., AADHAR 643829739703
14. AMEER JAN
S/O MUNSHI ABDUL RAHMAN,
AGED ABOUT 81 YEARS,
TENANT OF SHOP NUMBER
5
OLD 06/NEW 135/GPS A/146
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDENT OF 1712, 4TH CROSS,
ROBERTSONPET, KGF
AADHAAR 773930681957
15. S. C. CHANDRSHEKAR
S/O S. P. CHANNABASAPPA,
AGED ABOUT 65 YEARS,
TENANT OF SHOP NUMBER
OLD 245/A/NEW 371/GPS B/364
SITUATED AT MG MARKET,
ROBERTSONPET, K.G.F.,
RESIDENT OF 949, 7TH CROSS,
SWARNA NAGAR, ROBERTSONPET,
K.G.F., AADHAAR 821174994480
16. MOHAMMED ILLYAS IBRAHIM
S/O MOHAMMED IBRAHIM,
AGED ABOUT 58 YEARS,
TENANT OF SHOP NUMBER
OLD 426/GPS B/746
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 9, ROBERTSONPET,
KGF, AADHAAR 293987704073
17. S. B. NAGRAJ
S/O BASAVALINGAPPA,
AGED ABOUT 62 YEARS,
TENANT OF SHOP NUMBER
OLD 245/NEW 370/GPS B/364
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 265,
SRINIVASA GOWDA LAYOUT,
SHANTHINAGAR, BANGARPET,
AADHAAR 531299097608
6
18. PRATAP RUDRA
S/O. S.P. CHANNABASSAPA,
AGED ABOUT 61 YEARS,
TENANT OF SHOP NUMBER
OLD 206/ NEW 415/ GPS B/422
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 913, 6TH CROSS,
SWARNA NAGAR KGF
AADHAAR 466959084048
19. ASLAM PASHA
S/O SHAIKH ABDUL KHUDDUS,
AGED ABOUT 58 YEARS,
TENANT OF SHOP NUMBER
OLD 233/A/NEW 386/ GPS B/387
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 320/A,
BOWRILALPET EXTENSION,
ROBERTSONPET, K.G.F.,
AADHAAR 934193213304
20. RAJA VELU
S/O V K RAMACHANDRAN,
AGED ABOUT 83 YEARS,
TENANT OF SHOP NUMBER
OLD 256/NEW/GPS B/356
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 1501, 7TH CROSS,
GEETHA ROAD, ROBERTSONPET,
KGF, AADHAR 330897110810
21. R. SUBRAMANI
S/O. R.RAJAVELU,
AGED ABOUT 51 YEARS,
TENANT OF SHOP NUMBER
OLD 113/NEW/GPS B/250
SITUATED AT MG MARKET,
7
ROBERTSONPET, KGF
RESIDENT OF 1501, 7TH CROSS,
GEETHA ROAD, VENKATRAMA SWAMY TEMPLE,
ROBERTSONPET, KGF
AADHAAR 761630026029
22. V. SHIVAKUMAR
S/O VENKATESH,
AGED ABOUT 50 YEARS,
TENANT OF SHOP NUMBER
OLD 1009/NEW 27/GPS D/34
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDENT OF 9501,
C BLOCK, PIPELINE,
ROBERTSONPET, KGF
AADHAAR 520345728524
23. MOHAMMED YOUSUF
S/O ABDUL RAHMAN,
AGED ABOUT 63 YEARS,
TENANT OF SHOP NUMBER
OLD 232/NEW 386/GPS B/392
SITUATED AT MG MARKET
ROBERTSONPET, KGF
RESIDENT OF 119, REDDY GARDEN,
ROBERTSONPET, KGF
AADHAAR 871437897457
24. K. DEVARAJ
SON OF KRISHNASWAMY,
AGED ABOUT 56 YEARS,
TENANT OF SHOP NUMBER
OLD 224/NEW 326/GPS B/333
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 338,
BHAJAN KOVIL STREET,
GANESHPURAM STREET,
KGF, AADHAAR 567486645869
8
25. B. KANNAN
S/O BALASUNDARAM MODALIYAR,
AGED ABOUT 67 YEARS,
TENANT OF SHOP NUMBER
OLD 508/NEW 365/GPS B/367,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 1048, PLM NILYAM,
7TH CROSS, PITCHARD ROAD,
KGF, AADHAAR 96681970573
26. KUMARESHAN
S/O KRISHNASWAMY S,
AGED ABOUT 53 YEARS,
TENANT OF SHOP NUMBER
OLD 181/NEW 928/GPS B/173
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 337,
BHAJAN KOVIL STREET,
GANESHPURAM, K.G.F.,
AADHAAR 451735317408
27. VELAYUDAM S
S/O SINGARAVELU S,
AGED ABOUT 85 YEARS,
TENANT OF SHOP NUMBER
OLD 211/NEW 421/GPS B/419
SITUATED AT MG MARKET,
ROBERTSONPET, KGF,
RESIDENT OF 1503, 6TH CROSS ROAD,
OPPOSITE KUDA OFFICE,
ROBERTSONPET, KGF
AADHAAR 897414131302
28. CHITTI BABU
S/O NARAYANSWAMY,
AGED ABOUT 47 YEARS,
TENANT OF SHOP NUMBER
OLD 685/NEW 291/AND GPS B/274
9
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 463, 5TH CROSS,
GEETHA ROAD, ROBERTSONPET,
KGF, AADHAAR 391197522849
29. FAZLUR RAHMAN
S/O KALEELURAHMAN,
AGED ABOUT 53 YEARS,
TENANT OF SHOP NUMBER
OLD 66/NEW 77/B AND GPS 63,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 839, PADAPALLI MAIN ROAD
SUBRAMANI SWAMY STREET, ORGAMPET
ROBERTSONPET, K.G.F.,
AADHAAR 811457753049
30. SYED SALEEM PASHA
S/O. ABDUL JABBAR
AGED ABOUT 48 YEARS,
TENANT OF SHOP NUMBER
OLD 193/NEW 317/B AND GPS 309
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 638, SUBRAMANI TEMPLE STREET
ORGAMPET, ROBERTSONPET, KGF
AADHAAR 611065562943
31. I. S. MOHAMMED JAN
S/O K.S. IMAM SAB,
AGED ABOUT 56 YEARS,
TENANT OF SHOP NUMBER
OLD 177/NEW 315 AND GPS B/312
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 24, 4TH CROSS
OLD PENSION MOHALLA, MYSORE ROAD,
BANGALORE, AADHAAR 754467030866
10
32. N. MUNISWAMY
S/O MUNIYAMMA,
AGED ABOUT 84 YEARS,
TENANT OF SHOP NUMBER
OLD 627/NEW 91 AND GPS B/91,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 1404, MUNITAMMA COMPOUND,
4TH CROSS, ROBERTSONPET, KGF
AADHAAR 885540710981
33. J. MOHAN
S/O JANARDHAN,
AGED ABOUT 46 YEARS,
TENANT OF SHOP NUMBER
OLD 225/NEW 327 AND GPS B/334,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF NEW PATEL STREET,
OOURGUAMPET, ROBERTSONPET, KGF
AADHAAR 966996430345
34. AMEENULLA SHARIFF
S/O NUSRATULLA SHARRIF,
AGED ABOUT 27 YEARS,
TENANT OF SHOP NUMBER
OLD 229/NEW 378 AND GPS B/386
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF AHMADULLA
COMPOUND, 2ND CROSS ROAD
ROBERTSONPET, KGF
AADHAAR 571657809048
35. ASHWAK AHMED
S/O MOHAMMED SAFIULLA,
AGED ABOUT 52 YEARS,
TENANT OF SHOP NUMBER
OLD 65/NEW 76 AND GPS B/62
SITUATED AT MG MARKET,
11
ROBERTSONPET, KGF
RESIDENT OF 62, 2ND CROSS,
AMBEDHAR ROAD, BASAVANAGAR
KG HALLI, BANGALORE
AADHAAR 933026280374
36. NATRAJ
S/O ANGUSWAMY,
AGED ABOUT 45 YEARS,
TENANT OF SHOP NUMBER
OLD 259A/NEW 328 AND GPS B/335
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 865, 5TH CROSS,
K.G.F., AADHAAR 419264308183
37. FAYEQH IQBAL
S/O DADA KHALANDAR,
AGED ABOUT 37 YEARS,
TENANT OF SHOP NUMBER
OLD 1156/NEW 19 AND GPS A/71,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 4TH CROSS,
MOSQUE ROAD, KUSHAL NAGAR,
KG HALLI, BANGALORE
AADHAAR 742824253352
38. SHEIK MUKTHAR
S/O GUDU SAHEB,
AGED ABOUT 60 YEARS,
TENANT OF SHOP NUMBER
OLD 377/GPS B/745,
SITUATED AT MG MARKET,
ROBERTSONPET, KGF
RESIDENT OF 190, MINI IBRAHIM ROAD,
OPP TOUHID MASJID, ROBERTSONET, KGF,
AADHAAR 334009311693
12
39. ABDUL KAREEM
S/O ABDUL RAHEEM,
AGED ABOUT 70 YEARS,
TENANT OF SHOP NUMBER
OLD 1187/GPS A/51
SITUATED AT MG MARKET,
ROSBERTSONPET, KGF,
RESIDENT OF 1145, 4TH BLOCK,
JAIN TEMPLE STREET, KGF
AADHAAR 355071634929
... PETITIONERS
[BY SRI. SYED GHOUSE PASHA, ADV.
(PHYSICAL HEARING)]
AND
1. THE STATE OF KARNATAKA
THE DEPARTMENT OF URBAN DEVELOPMENT,
M S BUILDING, BANGALORE 560001,
REPRESENTED BY ITS SECRETARY
2. THE DIRECTORATE OF MUNICIPAL
ADMINISTRATION,
9TH FLOOR, V V TOWERS,
DR. AMBEDKAR VEEDHI,
BANGALORE-560 001,
REPRESENTED BY ITS DIRECTOR
3. THE CITY MUNICIPAL COUNCIL
ROBERTSONPET CITY MUNICIPAL COUNCIL,
K.G.F-563 122,
REPRESENTED BY ITS COMMISSIONER
... RESPONDENTS
[BY SMT.PRATHIMA HONNAPURA, AGA FOR R1 AND R2
(PHYSICAL HEARING);
SRI. J.G. CHANDRA MOHAN, ADV. FOR R3]
13
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO CONSIDER THE
PETITIONERS REPRESENTATION 11.09.2020 VIDE
ANNEXURE-F AND ETC.
THIS WRIT PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel appearing for the petitioners files a memo seeking to withdraw the writ petition.
Memo is placed on record.
The writ petition is dismissed as withdrawn.
Sd/-
JUDGE KG