Section 14(3)(v) in The University of Kota Act, 2003

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State of Rajasthan - Subsection

Section 14(3)(v) in The University of Kota Act, 2003

(v)disallow any expenditure which may contravene the terms of any statute or for which provision is required to be made by a statute but has not been made; and

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State of Rajasthan - Subsection

Section 14(3)(v) in The University of Kota Act, 2003