Section 49B(1)(iii) in The Madras City Police Act, 1888

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Madras Presidency - Subsection

Section 49B(1)(iii) in The Madras City Police Act, 1888

(iii)newspapers containing publication of such price, are found in any house, room, tent, enclosure, vehicle, vessel or place, it shall be presumed, until the contrary is proved that such house, room, tent, enclosure, vehicle or vessel or place if used for the purpose of gaming within the meaning of sub-section (1) of Section 49A.

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Madras Presidency - Subsection

Section 49B(1)(iii) in The Madras City Police Act, 1888