Section 70 in Rules under the United Provinces Excise Act, 1910
70. Liability of owners and occupiers of land and their agents for conniving at illicit distillation.
- The provisions of Section 57 under which owners and occupiers of land and village officials are bound to give information should not be overlooked, and the responsibility of such persons should, where possible, be brought home to them. Failure to give information is punishable under Section 68.Section X-Officers of the Police Department
