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Dipak Kumar Tripathi vs The Joint Director, Consolidation ... on 22 November, 2019

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh, Anil Kumar Sinha

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Letters Patent Appeal No.1631 of 2017
                                                  In
                            Civil Writ Jurisdiction Case No.16257 of 2011
                 ======================================================
                 Dipak Kumar Tripathi, Son of Late Raj Kishore Tiwary, resident of
                 Village- Maharihan, Police Station- Dhansoi, District- Buxar, at present
                 resident of Village and P.O. and P.S.- Pathatgawan, District- Godda
                 (Jharkhand).

                                                     ... ... Respondent 2nd set-Appellant
                                                 Versus
           1.    The Joint Director, Consolidation Bihar, Patna.
           2.    The Consolidation Officer, Rajpur, District- Buxar.
                                            .......Respondents 1st set-Respondents
           3.    Most. Mina Devi, W/o- Late Satya Prakash Tiwary, resident of
                 Village- Maharihan, Police Station- Dhansoi, District- Buxar.
           4.    Manoj Kumar Tiwary, Son of Satya Prakash Tiwary, resident of
                 Village- Maharihan, Police Station- Dhansoi, District- Buxar.
           5.    Rewati Raman Tiwary, Son of Satya Prakash Tiwary, resident of
                 Village- Maharihan, Police Station- Dhansoi, District- Buxar.
                                                .........Writ petitioners-Respondents 3 rd
                 set.
           6.    Yugal Prasad Tiwary, Son of Ramjanam Tiwary, resident of Village-
                 Maharihan, Police Station- Dhansoi, District- Buxar.
                                               .........Respondent 2nd set-Respondent.

                   ======================================================
                 Appearance :
                 For the Appellant   :       Mr. Sanjay Kumar-Advocate
                 For the Respondents :       Mr. Md. Khurshid Alam - AAG-12
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                         and
                         HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH)

3   22-11-2019

Issue notice to respondent nos.3 to 6, both under ordinary process as well as registered cover with A/D, for which requisites etc. must be filed within one week, failing which this appeal shall stand rejected without further Patna High Court L.P.A No.1631 of 2017(3) dt.22-11-2019 2/2 reference to the Bench.

List this case after service report is received.

(Ashwani Kumar Singh, J) ( Anil Kumar Sinha, J) V. Verma/-

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