Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 14 in The Mizoram Aided College Employees Rules, 1990

14. Superannuation.

- An employee of an aided college shall retire on attaining the age of 60 years :Provided that the Governing Body may, for any special reasons, recommend to the Director for extension of service to an employee beyond 60 years and the Director, on the merit of the case and subject to the employee being certified by a Medical Officer duly authorised for the purpose to be physically and mentally fit, grant extension for a period not exceeding one year at a time. No member shall, however, be retained in service beyond the age of 62 years.