Patna High Court - Orders
The State Of Bihar Through The ... vs Sri Satendra Upadhyay Driver, Patna on 7 May, 2014
Author: Navin Sinha
Bench: Navin Sinha, Vikash Jain
Patna High Court C. REV. No.261 of 2013 (4) dt.07-05-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Review No.261 of 2013
In
MA 898 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary,
Patna & Ors.
.... .... Petitioner/s
Versus
M/S Om Carrying Corporation, S.P.Verma Road, Patna
.... .... Respondent/s
======================================================
with
Civil Review No.265 of 2013
IN
MA 984 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary,
Patna & Ors.
.... .... Petitioner/s
Versus
M/S Om Carrying Corporation, S.P.Verma Road, Patna
.... .... Respondent/s
======================================================
with
Civil Review No.278 of 2013
IN
MA 119 of 2011
======================================================
1. The State Of Bihar Through The Commissioner Cum Principal Secretary,
Commercial Taxes Department, Govt. Of Bihar, Patna
2. The Joint Commissioner, Commercial Taxes Department, Gaya Division,
Gaya
3. The Commercial Taxes Officer, Gaya Circle, Gaya
.... .... Petitioner/s
Versus
1. Shri Dhillan Transport Agency, G.B. Road, Gaya
.... .... Respondent/s
======================================================
with
Civil Review No.310 of 2013
IN
MA 965 of 2010
======================================================
1. The State Of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. Of Bihar, Patna
2. That Joint Commissioner, Commercial Taxes Tirhut Central Division,
Muzaffarpur
3. The Assistant Commissioner, Commercial Taxes Muzaffarpur Circle,
Muzaffarpur
Patna High Court C. REV. No.261 of 2013 (4) dt.07-05-2014
.... .... Petitioner/s
Versus
1. Sri Sunil Kumar Driver C/O Sugam Pariwahan Ltd. Akhara Ghat, Fci,
Godown, Muzaffarpur
.... .... Respondent/s
======================================================
with
Civil Review No.316 of 2013
IN
MA 117 of 2011
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Versus
J. Adhirehi Driver, Patna
.... .... Respondent/s
======================================================
with
Civil Review No.317 of 2013
IN
MA 985 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Versus
Lan Transport Agency, Muzaffarpur
.... .... Respondent/s
======================================================
with
Civil Review No.320 of 2013
IN
MA 1028 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Versus
Dhanesh Chauhan (Driver) Gorakhpur
.... .... Respondent/s
======================================================
with
Civil Review No.321 of 2013
IN
MA 987 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Patna High Court C. REV. No.261 of 2013 (4) dt.07-05-2014
Versus
Ac Service (P) Ltd., Muzaffarpur
.... .... Respondent/s
======================================================
with
Civil Review No.322 of 2013
IN
MA 986 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Versus
Raja Ram Driver, Muzaffarpur
.... .... Respondent/s
======================================================
with
Civil Review No.328 of 2013
IN
MA 958 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes, Patna & Ors.
.... .... Petitioner/s
Versus
Upendra Sah Driver, Sitamarhi
.... .... Respondent/s
======================================================
with
Civil Review No.329 of 2013
IN
MA 956 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Versus
Baljit Singh Driver, Samastipur
.... .... Respondent/s
======================================================
with
Civil Review No.330 of 2013
IN
MA 971 of 2010
======================================================
The State of Bihar Through The Commissioner Cum Principal Secretary
Commercial Taxes Department Govt. of Bihar, Patna & Ors.
.... .... Petitioner/s
Versus
Sri Satendra Upadhyay Driver, Patna
.... .... Respondent/s
======================================================
Patna High Court C. REV. No.261 of 2013 (4) dt.07-05-2014
Appearance :
(In C. REV. No.261 of 2013)
For the Petitioner/s : Mr. Zaki Haider
For the Respondent/s : Mr.
(In C. REV. No.265 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
(In C. REV. No.278 of 2013)
For the Petitioner/s : Mr. Zaki Haider
For the Respondent/s : Mr.
(In C. REV. No.310 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
(In C. REV. No.316 of 2013)
For the Petitioner/s : Mr. Zaki Haider
For the Respondent/s : Mr.
(In C. REV. No.317 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
(In C. REV. No.320 of 2013)
For the Petitioner/s : Mr. Zaki Haider
For the Respondent/s : Mr.
(In C. REV. No.321 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
(In C. REV. No.322 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
(In C. REV. No.328 of 2013)
For the Petitioner/s : Mr. Zaki Haider
For the Respondent/s : Mr.
(In C. REV. No.329 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
(In C. REV. No.330 of 2013)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
4 07-05-2014Learned counsel for the petitioner fairly acknowledges that the issues sought to be raised in these Review Applications are fully covered by order passed in Civil Review Patna High Court C. REV. No.261 of 2013 (4) dt.07-05-2014 No. 319 of 2013.
For reasons discussed in the same, these Review Applications are also dismissed.
(Navin Sinha, J)
Md. Ibrarul/- (Vikash Jain, J)