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State of Rajasthan - Section

Section 51 in Rajasthan Para-medical Council Regulations, 2014

51. Eligibility criteria for admission.

- [(1) The minimum qualification for admission to the Para-medical Diploma Courses shall be Senior Secondary (10+2) Science (including any sub category of science subject) with minimum 45 percent marks in aggregate. Minimum aggregate marks for the Candidates belonging to Scheduled Castes, Scheduled Tribes, Backward Class or Special Backward Class shall be 40 percent. Allotment of students shall be made on the basis of marks obtained in 10+2 examination. Preference in admission shall be given to bonafide residents of Rajasthan.] [Substituted by Rajasthan Notification No. G.S.R. 78, dated 25.8.2015 (w.e.f. 5.12.2014).]
(2)The minimum age for admission shall be 17 years on or before 31st December of the year in which admission is sought.