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[Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(20)(d) in Delhi Electricity Regulatory Commission (State Grid Code) Regulations, 2008

(d)Any connection, which has been unauthorisedly transferred or parted with, shall be liable for disconnection after expiry of a seven days notice calling for explanation and considering the explanation submitted.