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State of Goa - Section
Section 4 in Goa (Mopa Airport Development Authority) Act, 2018
4. Composition of Authority.
- The Authority shall consist of a Chairperson to be appointed by the Government and the following Members, namely:-| (i) | Secretary (Civil Aviation) | ... | Member. |
| (ii) | Secretary (Revenue) | ... | Member. |
| (iii) | Secretary (Town and Country Planning) | ... | Member. |
| (iv) | Secretary (Urban Development) | ... | Member. |
| (v) | Secretary (Panchayats) | ... | Member. |
| (vi) | Chief Town Planner (Planning) | ... | Member. |
| (vii) | Principal Chief Conservator of Forests | ... | Member. |
| (viii) | Director of Health Services | ... | Member |
| (ix) | Member Secretary of Goa PollutionControl Board | ... | Member |
| (x) | Director of Fire and Emergency Services | ... | Member. |
| (xi) | Director of Civil Aviation | ... | Member Secretary. |