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State of Goa - Section

Section 4 in Goa (Mopa Airport Development Authority) Act, 2018

4. Composition of Authority.

- The Authority shall consist of a Chairperson to be appointed by the Government and the following Members, namely:-
(i) Secretary (Civil Aviation) ... Member.
(ii) Secretary (Revenue) ... Member.
(iii) Secretary (Town and Country Planning) ... Member.
(iv) Secretary (Urban Development) ... Member.
(v) Secretary (Panchayats) ... Member.
(vi) Chief Town Planner (Planning) ... Member.
(vii) Principal Chief Conservator of Forests ... Member.
(viii) Director of Health Services ... Member
(ix) Member Secretary of Goa PollutionControl Board ... Member
(x) Director of Fire and Emergency Services ... Member.
(xi) Director of Civil Aviation ... Member Secretary.