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State of Gujarat - Section

Section 3 in Gujarat Surviving Alienations Abolition (Amendment) Act, 1965

3. Repeal of Guj. Ord. No. 1 of 1965.- The Gujarat Surviving Alienations Abolition (Amendment) Ordinance, 1965, is hereby repealed and the provisions of sections 7 ans 25 of the Bombay General Clauses Act, 1904 (Bom. I of 1904) shall apply to such repeal as if that Ordinance were an enactment (Guj Ord. No. 1 of 1965).