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Government Of India vs Vedanta Limited (Formerly Cairn India ... on 11 August, 2020

Bench: S. Abdul Nazeer, Indu Malhotra, Aniruddha Bose

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     ITEM NO.301               Court 6 (Video Conferencing)             SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)           No(s).   7172/2020

     (Arising out of impugned final judgment and order dated 19-02-2020
     in OMP No. 15/2016 passed by the High Court Of Delhi At New Delhi)

     GOVERNMENT OF INDIA                                            Petitioner(s)

                                                VERSUS

     VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.) & ORS. Respondent(s)

     (FOR ADMISSION and I.R. and IA No.50904/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.50906/2020-PERMISSION TO
     FILE LENGTHY LIST OF DATES
      IA No. 65097/2020 - APPLICATION FOR PERMISSION
      IA No. 64169/2020 - CLARIFICATION/DIRECTION
      IA No. 64912/2020 - CONDONATION OF DELAY IN FILING
      IA No. 65098/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 64917/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 64203/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 64170/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 50904/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 50906/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 11-08-2020 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MS. JUSTICE INDU MALHOTRA HON'BLE MR. JUSTICE ANIRUDDHA BOSE For Petitioner(s) Mr. K. K. Venugopal, Attorney General Mr. Tushar Mehta, Solicitor General Mr. K. R. Sasiprabhu, AoR Ms. Neelu Mohan, Adv Mr. Tushar Bhardwaj, Advocate Mr. Vinayak Maini, Advocate Signature Not Verified Mr. C.A. Sundaram, Sr. Adv.

For Respondent(s) DEEPAK SINGH Date: 2020.08.11 16:17:08 IST Reason:

Mr. Akhil Sibal, Sr. Adv. Mr. Anirudh Das, Adv.

Mr. Aashish Gupta, Adv. Mr. Arjun Pal, Adv.

Mr. Anirudh Lekhi, Adv. Mr. S. S. Shroff, AOR UPON hearing the counsel the Court made the following O R D E R Heard in part.

List on 14.08.2020 at 10.30 a.m. as part heard.

(NEELAM GULATI) (RAJINDER KAUR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR