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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012

(1)Extended period of admission shall be three months from the date of commencement of the academic year of a school.Provided that no child shall be denied admission if such admission is sought subsequent to the extended period: