Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 14 in Orissa Municipal Act, 1950

14. Electors.

- [* * *] [Omitted vide Orissa Act No. 11 of 1994 w.e.f. 31. 5.1994.]
(2)[ No person who is not for the time being on the electoral of the Ward shall be entitled to vote at an election in respect of the Ward] [Substituted vide Orissa Act No. 5 of 1990.].