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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(3) in The Orissa Grama Rakshi Rules, 1969

(3)I promise that in case of my discharge from the Grama Rakshi Force, I shall surrender the appointment certificate and shall handover the uniform that may be supplied to me from time to time and all records, registers and documents that may be with me or maintained by me as a Grama Rakshi to the Officer-in-charge of the police-station within seven days of the date of such discharge and I further promise that I shall take best care of their proper maintenance and safe custody, so long as those are with me...............Executed in my presence.............dateOfficer-in-charge Police station.