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Madhya Pradesh High Court

Mathuralal Parmar vs Subhash Mewada on 15 April, 2019

1 MCRC-14035-2019 The High Court Of Madhya Pradesh MCRC-14035-2019 (MATHURALAL PARMAR Vs SUBHASH MEWADA) 1 Indore, Dated : 15-04-2019 Parties through their counsel. A weeks time is granted to cure the defects as pointed out by the office.

List the matter after a week.

(VIRENDER SINGH) JUDGE Digitally signed by SOURABH YADAV Date: 2019.04.16 12:24:46 +05'30' sourabh