Madhya Pradesh High Court
Rajnish Mishra vs The State Of Madhya Pradesh on 24 February, 2026
1 CRA-9888-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRA No. 9888 of 2025
(RAJNISH MISHRA Vs THE STATE OF MADHYA PRADESH )
Dated : 24-02-2026
Shri Navneet Kishore Verma - Advocate for the appellant.
Shri Rajat Lohia - Advocate for the respondent.
Arguments heard. Reserved for orders.
(GAJENDRA SINGH) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 18-03-2026 18:44:47