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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in Punjab Detenus (Conditions of Detention) Order, 1981

(5)Interviews shall ordinarily take place on Thursday but in special circumstances where the enforcement of this rule would entail harshness, the State Government or any other officer appointed by it for this purpose may allow an interview to take place on any other day of the week. All cases, in which the interview is allowed on a day other than Thursday by an authority other than the State Government, shall be reported forthwith to the Deputy Inspector General of Police (Criminal Investigation Department) intimation of the date and time fixed for all interviews shall be given by the authority granting the interview not less than twelve hours in advance in order that arrangements may be made for the attendance of the officer referred to in sub-clauses (1), (2) and (3).