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Securities And Exchange Board Of India - Section

Section 11 in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

11. Renewal of certificate.

(1)Three months before the expiry of the period of validity of the certificate, the research analyst may, if he so desires, make an application in Form A for grant of renewal of certificate of registration.
(2)The application for renewal under sub-regulation (1) shall be dealt with in the same manner as if it were an application made under sub-regulation (2) of regulation 3 for grant of certificate.