Allahabad High Court
Ram Sabad And 3 Others vs Rakesh Yamdagni And Another on 12 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1092 of 2001 Petitioner :- Ram Sabad And 3 Others Respondent :- Rakesh Yamdagni And Another Petitioner Counsel :- Balram Yadav Respondent Counsel :- Sudeep Seth Hon'ble Satyendra Singh Chauhan,J.
By efflux of time the contempt petition has rendered infructuous. It is accordingly dismissed as infructuous. Order Date :- 12.1.2010 Rao/-