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Allahabad High Court

Ram Sabad And 3 Others vs Rakesh Yamdagni And Another on 12 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- CONTEMPT No. - 1092 of 2001

Petitioner :- Ram Sabad And 3 Others
Respondent :- Rakesh Yamdagni And Another
Petitioner Counsel :- Balram Yadav
Respondent Counsel :- Sudeep Seth

Hon'ble Satyendra Singh Chauhan,J.

By efflux of time the contempt petition has rendered infructuous. It is accordingly dismissed as infructuous. Order Date :- 12.1.2010 Rao/-