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State of Punjab - Section

Section 30 in The Punjab Official Trustees Rules, 1966

30. Management of Zamindaries.

[Section 30(2)(b)]. - In order to secure efficient and economical management of zamindaries, being trust properties under charge of the Official Trustee, the cost of the management of which are debitable to trusts under the provisions of section 18 of the Act, it shall be open to the Official Trustee to employ a general manager and such assistants as may be necessary for the management thereof instead of employing separate managers and assistants in the case of each trust. The salaries of the manager and assistants and other expenditure of the zamindari department which is not incurred specially on account of any particular trust concerned shall be rateably divided amongst all the trusts concerned in proportion to the amount of the annual collections of the various zamindaries taking also into account the nature and the amount of work involved in the management thereof. Each trust shall, however, be debited with any particular expenditure solely and exclusively incurred on its account. The general expenditure shall be so regulated that in no case shall any trust be debited with a larger sum than it would ordinarily cost to manage it, were the property belonging to it placed under the management of its own separate staff.