Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Nagpur Province - Section

Section 340 in The City of Nagpur Corporation Act, 1948

340. Letting loose horse or other animals.

- Whoever wilfully or negligently lets loose any horse or other animal so as to cause, or negligently allows any horse or other animal to cause injury, danger alarm or annoyance to any person or damage to property, shall be punishable with fine which may extend to fifty rupees.