Himachal Pradesh High Court
Shri Ram Insurance Company Ltd. vs . Rita Devi And on 1 September, 2025
Shri Ram Insurance Company Ltd. vs. Rita Devi and others CMP(M) No.1347 of 2025 .
01.09.2025 Present: Mr. Virender Sharma, Advocate, for the applicant-
appellant/State.
Learned counsel appearing on behalf of the applicant has placed on record a copy of the cheque whereby the awarded amount along-with up-to-date interest, in the case at hand, has been deposited in the Court of Commissioner, Workmen Compensation Act, Theog, District Shimla. The copy of the cheque is taken on record. Let an appropriate Certificate in this regard be also filed on or before the next date of hearing.
On taking steps within three days, issue notice to the respondents, returnable within four weeks.
( Bipin C. Negi )
September 1, 2025 (KS) Judge
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