Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of Andhra Pradesh - Subsection Section 5B(e) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002 (e)order random inspections of the Private Medical Care Establishments without prior notice; and
