Jammu & Kashmir High Court - Srinagar Bench
Mr Mir Shafkat Hussain vs Mr S.H. Naqashbandi on 9 April, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 03
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
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HCP No. 36/2019 Date of Order: 9th of April, 2019. Ishfaq Ahmad Bhat vs State of JK & Ors.
Coram:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge. Appearance:
For the Petitioner(s): Mr Mir Shafkat Hussain, Advocate For the Respondent(s): Mr S.H. Naqashbandi, AAG Counter Affidavit stands filed List for consideration on 30.04.2019. On the next date, the records shall be kept available.
(Ali Mohammad Magrey) Judge Srinagar:
9th of April, 2019.
"Hamid"ABDUL HAMID BHAT 2019.04.10 11:28 I attest to the accuracy and integrity of this document