Supreme Court - Daily Orders
Union Of India And Ors. vs Lalit Kumar Choudhary Etc. on 15 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.26 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC
20890-20891/2016
(Arising out of impugned final judgment and order dated 02/03/2015
in WPC No. 1853/2015 and WPC No. 1854/2015 passed by the High Court
of Delhi at New Delhi)
UNION OF INDIA AND ORS. Petitioner(s)
VERSUS
LALIT KUMAR CHOUDHARY ETC. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 15/11/2016 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Mukul Rohatgi, Attorney General
Ms. Pinky Anand, ASG.
Ms. Diksha Rai, Adv.
Ms. Sunita Sharma, Adv.
Mr. Saurabh Kirpal, Adv.
Ms. Snidha Mehra, Adv.
Mr. Shashank Dewan, Adv.
Ms. Jyotika Kalra, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well as on the application for c/delay in filing SLP.
Tag with SLP (C) Nos. 17685-17686/2016.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.11.15 16:43:42 IST Reason: (Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master