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Supreme Court - Daily Orders

Union Of India And Ors. vs Lalit Kumar Choudhary Etc. on 15 November, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.26                               COURT NO.7               SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)    for                  Special      Leave    to   Appeal      (C)......CC
     20890-20891/2016

     (Arising out of impugned final judgment and order dated 02/03/2015
     in WPC No. 1853/2015 and WPC No. 1854/2015 passed by the High Court
     of Delhi at New Delhi)

     UNION OF INDIA AND ORS.                                            Petitioner(s)

                                                      VERSUS

     LALIT KUMAR CHOUDHARY ETC.                         Respondent(s)
     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 15/11/2016                 These petitions were called on for hearing
                                       today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                 Mr.   Mukul Rohatgi, Attorney General
                                       Ms.   Pinky Anand, ASG.
                                       Ms.   Diksha Rai, Adv.
                                       Ms.   Sunita Sharma, Adv.
                                       Mr.   Saurabh Kirpal, Adv.
                                       Ms.   Snidha Mehra, Adv.
                                       Mr.   Shashank Dewan, Adv.
                                       Ms.   Jyotika Kalra, Adv.
                                       Mr.   B. Krishna Prasad,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                   O R D E R

Issue notice on the special leave petition as well as on the application for c/delay in filing SLP.

Tag with SLP (C) Nos. 17685-17686/2016.



Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2016.11.15
16:43:42 IST
Reason:


     (Meenakshi Kohli)                                                  (Jaswinder Kaur)
       Court Master                                                       Court Master