Section 32(8) in Himachal Pradesh Co-Operative Societies Rules, 1971
(8)[ The delegates shall transact business as provided in section 31 of the Act read with rule 25 other than election of managing committee.] [Amended vide notification No.Coop. A(3)-1/99-Vol.-I dated 25-7-2006 published in Rajpatra dated 27-7-06.]
