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Supreme Court - Daily Orders

Rajeev Kumar vs The Assistant Commissioner Of Income ... on 11 March, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, R. Banumathi

     ITEM NO.3                                  COURT NO.6                     SECTION IIIA

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     I.A. 4/2016 in Civil Appeal                     No(s).   6477/2009

     RAJEEV KUMAR                                                                Appellant(s)

                                                          VERSUS

     ASSISTANT COMMR.OF INCOME TAX & ANR.                                        Respondent(s)

     (Appln(S) for vacating stay and office report)


     Date : 11/03/2016 This application was called on for hearing today.


     CORAM :
                              HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                              HON'BLE MRS. JUSTICE R. BANUMATHI


     For Appellant(s)                     Mr. Chander Uday Singh,Sr.Adv.
                                          Mr. Ramesh Babu M. R.,Adv.


     For Respondent(s)                    Mr.   Yashank Adhyaru,Sr.Adv.
                                          Mr.   Vikas Singh Jangra,Adv.
                                          Ms.   C.K. Sucharita,Adv.
                                          Mr.   A.K. Raina,Adv.
                                          Mr.   B. V. Balaram Das,Adv.

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

We are not inclined to entertain this I.A., which is dismissed.

(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.03.11 17:19:35 IST Reason: