Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Jharkhand - Subsection Section 104(v) in Bihar Education Code, 1961 (v)to grant leave to scholarships holders in schools, other than high schools, subject to the rules prescribed by.Government;
