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[Cites 0, Cited by 0] [Section 42(9)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(9)(d) in The Disaster Management Act, 2005

(d)provide required assistance to the training and research institutes for development of training and research programmes for stakeholders including Government functionaries and undertake training of faculty members of the State level training institutes;