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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Goa - Subsection

Section 121(1)(c) in The Goa Co-operative Societies Act, 2001

(c)being legally bound to state the truth on any subject to a [* * *] [The words 'Co-operative Authority and' omitted by the Goa Co-operative Societies (Amendment) Act, 2009.] Tribunal, refuses to answer any question demanded of him touching such subject by the [* * *] [The words 'Co-operative Authority and' omitted by the Goa Co-operative Societies (Amendment) Act, 2009.] Tribunal; or