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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1)(iii) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(iii)childline, a registered voluntary organization, or by such other voluntary organization or an agency as may be recognized by the State Government;