Section 27(c) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.
(c)wilfully withholds or fails to furnish to the Central Government or, as the case may be, the existing, or new, Government company or any person or body of persons authorised by that Government or Government company, any document relating to such undertakings which may be in his possession, custody or control; or
