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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Protection Of Plant Varieties And Farmers' Rights (Criteria For Distinctiveness, Uniformity And Stability For Registration) Regulations, 2009

(2)Wherever the distinctiveness of the variety is required to be verified, field test will be conducted for distinctiveness, uniformity and stability in the test Centres.