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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(6) in Himachal Pradesh Co-Operative Societies Act, 1968

(6)[ "Co-operative year" shall mean the year commencing on 1st day of April;] [Substituted vide Act No. 19 of 2006.][ (6-A) "Deposit Insurance Corporation" means the Deposit Insurance and Credit Guarantee Corporation established under section 3 of the Deposit Insurance and Credit Guarantee Corporation Act, 1961 (47 of 1961] [Added vide H.P. Act No. 13 of 1981.];]