Punjab-Haryana High Court
Greater Mohali Area Development ... vs Smt. Labh Kaur And Another on 2 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 219 of 2008 (O&M)
Greater Mohali Area Development Authority ..... Appellant
vs
Smt. Labh Kaur and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Sanjeev Sharma, Advocate, for the appellant.
Mr. S. S. Rathore and Mr. Naresh Kaushal, Advocates, for the landowner.
Mr. B. B. S. Teji, Assistant Advocate General, Punjab.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.
2.3.2009 ( Rajesh Bindal) vs. Judge