Himachal Pradesh High Court
Hira Lal vs . Hrtc & Ors Alongwith on 25 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Hira Lal vs. HRTC & Ors alongwith connected matters CWPOA Nos.6232, 5711, 5801/2019 and CWPOA Nos.2846, 2932/2020 A 25.3.2022 Present: Mr. Balwant Singh Thakur, Mr. Sanjeev Kumar Motta and Mr. Dhananjay Singh, Advocate, for the petitioner(s) in the respective petitions.
Mr. Raman Jamalta, Advocate, for the respondent(s) in all the petitions.
As prayed for by the learned counsel for the petitioner, list on 6th May, 2022. In the meanwhile, pleadings be completed.
( Chander Bhusan Barowalia ) Judge 25th March, 2022 (CS) ::: Downloaded on - 25/03/2022 20:13:40 :::CIS