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State of Tamilnadu - Section

Section 70 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

70. Signing of cheque.

- Every cheque issued by the Board or market committee, as the case may be, shall be signed by the concerned executive authority thereof. When the concerned executive authority has to handover charge to another, he shall sign the specimen signature of the relieving officer together with the certificate in the form specified below to the Treasury Officer or the bank, as the case may be."Form of CertificateSignature and designation of the relieving officer:I certify that the above is the signature of the officer to whom I have handed over charge of my office with effect from the forenoon/ afternoon of............(date) day of..............(month).......19(Signature and designation of the relieved officer with date)"