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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(viii) in The Central Boards Of Revenue Act, 1963

(viii)[ The Hotel-Receipts Tax Act, 1980 (54 of 1980)] [Inserted by Hotel-Receipts Tax Act, 1980 (54 of 1980) Section 37 w.e.f.9.12.1980. ]