Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 1 in The Delhi (Delegation Of Powers) Act, 1964

1. Short title and extent.

(1)This Act may be called the Delhi (Delegation of Powers) Act, 1964.
(2)It extends to the whole of the Union territory of Delhi.