Section 68 in The Delhi Municipal Corporation Act, 1957
68. Committees to continue in office till new committees are constituted.
- The Standing Committee,[*] [The words "the Delhi Transport Committee" omitted by Act 71 of 1971, section 7 and Sch II (w.r.e.f. 3-11-1971)] [*] [ Substituted by Act 67 of 1993, section 48, for certain words (w.e.f. 1-10-1993)] [or the Wards Committee] [Substituted by Act 67 of 1993, section 48, for certain words (w.e.f. 1-10-1993)] shall continue to function until a new committee is constituted in accordance with the provisions of this Act notwithstanding that the members or some of the members of such committee have ceased to be councillors or aldermen.
