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State of Tamilnadu - Section

Section 11 in Tamil Nadu Village Panchayats (Transfer of Irrigation Functions To Village Panchayats and Panchayat Union Councils) Rules, 1999

11. Power of Government to resume work.

- Any function in respect of a village irrigation work transferred to village panchayat or panchayat union council, as the case may be, may, at any time, be resumed without assigning any reason, by the Government or the authority to whom powers may be delegated under section 218 of the Act.