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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(1)(i) in The Calcutta Suburban Police Act, 1866

(i)for authorising and regulating the removal by the police, of any structures referred to in clause (h) of this section or any appliances for illumination placed on or over any street or public places or against the exterior of any building abutting thereon, when the Commissioner of Police considers that the same are likely to cause obstruction, danger or damage to residents or passengers in the vicinity; or