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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Odisha - Subsection

Section 130(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)the responsible person referred to in rule 119 examines and inspects the workplace in a tunnel before the commencement of work in such tunnel, and regular intervals thereafter to ensure safety of the building workers in such tunnel;