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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(2)On a child being received in the institution the money, valuables and other articles found with him or on his person on search and inspection under Rule 16 and taken possession of, shall be entered in such register, and the entries relating to him shall be read over to him in the presence of witness whose signature shall be obtained in token of the correctness of such entries. All such entries shall be countersigned by the Superintendent.