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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4)(h) in The Delhi Commission for Women Act, 1994

(h)to undertake promotional and educational research so as to suggest ways of ensuring due representation of women in all spheres and identify factors responsible for impleading their advancement, such as lack of access to housing and basic services, inadequate support services and technologies for reducing drudgery and occupational health hazards and for increasing their productivity;