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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(1)(a) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(a)Subject to the provisions of these Rules, the Appointing Authority shall determine on 1st April every year, the actual number of vacancies occurring during the financial year.